Punjab-Haryana High Court
Old Friends Cooperative House Building ... vs State Of Punjab & Ors on 27 October, 2016
Author: Hari Pal Verma
Bench: Hari Pal Verma
137
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-36094 of 2016.
Decided on:-27.10.2016.
The Old Friends Co-operative House Building Society.
.........Petitioner.
Versus
State of Punjab and others
.........Respondents.
CORAM: HON'BLE MR. JUSTICE HARI PAL VERMA.
Present:- Mr. Amardeep Singh Gill, Advocate
for the petitioner.
HARI PAL VERMA, J. (ORAL)
Learned counsel for the petitioner wishes to withdraw the present petition with liberty to avail the appropriate remedy as available under law.
Dismissed as withdrawn with liberty aforesaid.
(HARI PAL VERMA)
October 27, 2016 JUDGE
Yag Dutt
Whether speaking/reasoned: No
Whether Reportable: No
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