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[Cites 0, Cited by 0] [Section 95(5)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(5)(g) in The Coal Mines Regulations, 2011

(g)if any doubt arises as to whether any means of transmitting signal under clause (f) of sub-regulation (5) is effective or not, it shall be referred to the Chief Inspector for decision.