[Cites 0, Cited by 2]
[Section 79]
[Entire Act]
State of Maharashtra - Subsection
Section 79(6) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
| Authority imposing the penalty | Superior authority to which appeal may bemade | |
| (i) | Chief Officer | Standing Committee |
| (ii) | Standing Committee | Council |
| (iii) | Council | Director |