Kerala High Court
M/S.Sundaram Bnp Paribas Home Finance vs State Of Kerala
Author: A.M. Shaffique
Bench: A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
TUESDAY, THE 1ST DAY OF APRIL 2014/11TH CHAITHRA, 1936
WP(C).No. 16888 of 2010 (I)
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PETITIONER(S):
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M/S.SUNDARAM BNP PARIBAS HOME FINANCE
LTD. (FORMERLY SUNDARAM HOME FINANCE LTD),
SHANMUGHAM ROAD, ERNAKULAM, KOCHI - 31,
REPRESENTED BY ITS DULY AUTHORISED OFFICER &
SENIOR LEGAL OFFICER, ANOOP P.N., AGED 31,
S/O.NARAYANA PILLAI.
BY ADVS.SRI.VARGHESE C.KURIAKOSE
SRI.ARJUN S.RAJ
SRI.ADEEP ANWAR
RESPONDENT(S):
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1. STATE OF KERALA, REP. BY SECRETARY,
MINISTRY OF REVENUE, SECRETARIAT,TRIVANDRUM.
2. THE DISTRICT COLLECTOR,
ALAPPUZHA DISTRICT, CIVIL STATION, ALAPPUZHA.
3. THE DEPUTY TAHSILDAR,
(REVENUE RECOVERY), CHERTHALA.
4. THE VILLAGE OFFICER,
MARARIKULAM NORTH VILLAGE, MARARIKULAM.
5. BHARAT SANCHAR NIGAM LTD., ALAPPUZHA,
REP. BY ITS GENERAL MANAGER.
6. MINI.R., AGED 40 YEARS,
W/O.THYAGARAJAN, PANIKKATHUPARAMBIL, MARARIKULAM,
CHERTHALA.
7. THYAGARAJAN T.P., AGED 50,
S/O.PRABHAKARAN, PANIKKATHUPARAMBIL, MARARIKULAM,
CHERTHALA.
R5 BY ADV. SRI.MATHEWS K.PHILIP, SC, BSNL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 01-04-2014,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
PJ
WP(C).No. 16888 of 2010 (I)
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APPENDIX
PETITIONERS' EXHIBITS
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P1: COPY OF THE ORDER DATED 4/2/06 GRANTING ASSISTANCE
P2: COPY OF THE POSSESSION NOTICE CONTAINING THE ENDORSEMENT
P3: COPY OF THE CLAIM PETITION SUBMITTED BEFORE THE 3RD RESPONDENT
P4: COPY OF THE OBJECTION PETITION BEFORE THE 2ND RESPONDENT
P5: COPY OF THE RECEIPT ISSUED BY THE 2ND RESPONDENT (DISTRICT
COLLECTOR).
RESPONDENTS' EXHIBITS
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NIL.
/ TRUE COPY /
P.S. TO JUDGE
PJ
A.M. Shaffique, J.
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W.P(C) No. 16888 of 2010
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Dated this, the 1st day of April, 2014.
J U D G M E N T
The petitioner has not taken any steps in the matter.
Accordingly, the writ petition is dismissed.
Sd/- A.M. Shaffique, Judge.
Tds/ [True copy] P.S. to Judge.