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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(1)(b) in The Jammu and Kashmir Protection of Human Rights Act, 1997

(b)such police and investigative staff under an officer not below the rank of the [x x x] [The words 'Deputy' omitted by Act No. XXIII of 1997, section 4.] Inspector General of Police and such other officers and staff as may be necessary for the efficient performance of the functions of the Commission.