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State of Assam - Section

Section 22 in Assam Employees' State Insurance (Medical Benefit) Rules, 1958

22. Provision of General Medical Service.

- The State Government shall arrange to provide general medical services to the family of an insured person at a State Insurance dispensary, clinic of an Insurance Medical Practitioner or other institution : provided that the State Government may make arrangement for the family of the insured person separately at an independent State Insurance dispensary or at other institution established or recognised for the purpose.