Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Karnataka - Subsection Section 28(2)(ii) in Karnataka Janapada Vishwavidyalaya Act, 2011 (ii)to make Regulations regarding the courses of study in so far as they are not covered by the Ordinances;