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Delhi High Court - Orders

Adigear International & Ors vs Union Bank Of India & Anr on 23 January, 2026

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~49
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 4441/2024
                               ADIGEAR INTERNATIONAL & ORS.
                                                                               .....Petitioner
                                                Through: Mr. Shubham Agarwal, Advocate

                                                                  versus

                                    UNION BANK OF INDIA & ANR.
                                                                                                                           .....Respondent
                                                                  Through:
                                                                  Mr Dhaval Mehrotra, Ms Aditi Desai, Advs. for
                                                                  R2
                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                 ORDER

% 23.01.2026 The Hon'ble Judge is on leave today. Re-notify on 18.05.2026.

Interim orders, if any, to continue till the next date of hearing.

BY ORDER (COURT MASTER) JANUARY 23, 2026/AS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/01/2026 at 20:35:36