Delhi High Court - Orders
Adigear International & Ors vs Union Bank Of India & Anr on 23 January, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4441/2024
ADIGEAR INTERNATIONAL & ORS.
.....Petitioner
Through: Mr. Shubham Agarwal, Advocate
versus
UNION BANK OF INDIA & ANR.
.....Respondent
Through:
Mr Dhaval Mehrotra, Ms Aditi Desai, Advs. for
R2
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 23.01.2026 The Hon'ble Judge is on leave today. Re-notify on 18.05.2026.
Interim orders, if any, to continue till the next date of hearing.
BY ORDER (COURT MASTER) JANUARY 23, 2026/AS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/01/2026 at 20:35:36