Supreme Court - Daily Orders
Sudesh Kumar vs Union Of India on 22 November, 2021
Bench: L. Nageswara Rao, Hima Kohli
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). /2021
( @ DIARY NO. 19314/2021)
SUDESH KUMAR APPELLANT(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
O R D E R
Heard learned counsel for the appellant. Leave to appeal is granted.
There is an inordinate delay of 1517 days in filing of the appeal which has not been explained satisfactorily. Even otherwise, we do not find any merit in this appeal.
The appeal is dismissed on the ground of delay as well as on merits. Pending application(s), if any, shall stand disposed of.
....................J ( L.NAGESWARA RAO ) ....................J ( HIMA KOHLI ) Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.11.24 11:21:41 IST Reason: NEW DELHI;
22nd NOVEMBER, 2021 ITEM NO.5 Court 5 (Video Conferencing) SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CIVIL APPEAL Diary No(s). 19314/2021 (Arising out of impugned final judgment and order dated 21-10-2015 in OA No. 2414/2013 passed by the Armed Forces Tribunal, Chandigarh, Regional Bench Chandimandir) SUDESH KUMAR Appellant(s) VERSUS UNION OF INDIA & ORS. Respondent(s) ( IA No.107621/2021-CONDONATION OF DELAY IN FILING and IA No.107622/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.107620/2021-PERMISSION TO FILE APPEAL ) Date : 22-11-2021 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MS. JUSTICE HIMA KOHLI For Petitioner(s) Ms. Archana Ramesh, Adv.
Major K.Ramesh, Adv.
Mr. Vibhuti Sushant Gupta, Adv. Mr. Narender Kumar Verma, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Leave to appeal is granted. The appeal is dismissed on the ground of delay as well as on merits in terms of the Signed Order. Pending application(s), if any, shall stand disposed of.
(Geeta Ahuja) (Raj Rani Negi) Court Master Deputy Registrar (Signed Order is placed on the file)