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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(2)The Commission shall issue notice to the concerned parties to show cause as to why the dispute between the parties should not be either adjudicated by the Commission or settled through arbitration.