Section 56(2)(vii) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

(vii)The list of challenged votes with the statement or statements mentioned in Sub-rules (2) and (5) of Rule 51; and

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