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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(2)No departmental proceedings shall be initiated in respect of an event if more than four years time lapsed after the event:Provided that the disciplinary proceedings initiated under this sub-regulation shall be in accordance with the procedure applicable to disciplinary proceedings in relation to the employee during the period of his service.