Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(5) in The Central Road Fund (State Roads) Rules, 2007 (5)For the projects sanctioned under economic importance,any excess amount over and above the sanctioned amount shall be borne by the executive agency from their own resources.
