Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(d) in Rajasthan State Bus Terminal Development Authority Act, 2015

(d)has been dismissed from service of the Central or any State Government or a body corporate owned and controlled by that Government; or