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[Cites 1, Cited by 1]

Income Tax Appellate Tribunal - Jaipur

Dcit, Central Circle-3, Jaipur vs Shri Meghraj Singh Shekhawat, Jaipur on 22 March, 2021

             vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj
 IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"B" JAIPUR

  Jh lana hi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k
 BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM

                 vk;dj vihy la-@ITA. No. 29 to 31/JP/2020
       fu/kZkj.k o"kZ@Assessment Years : 2009-10, 2012-13 & 2013-14

The DCIT,                        cuke Shri Meghraj Singh,
Central Circle-3,                 Vs.    C-28, Hanuman Nagar, Khatipura,
Jaipur.                                  Jaipur.
LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AHUPS 9495 C
vihykFkhZ@Appellant                         izR;FkhZ@Respondent

           jktLo dh vksj ls@ Revenue by : Smt. Runi Pal (ACIT)
     fu/kZkfjrh dh vksj l@
                         s Assessee by : Shri Manish Agrawal (C.A.)

                                        a
           lquokbZ dh rkjh[k@ Date of Hearing : 19/03/2021
       mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 22/03/2021

                              vkns'k@ ORDER

PER BENCH.

These are three appeals filed by the Revenue against the orders of ld. CIT(A)-IV, Jaipur all dated 03.10.2019 for Assessment Years 2009-10, 2012-13 & 2013-14 respectively.

2. The ld A/R has stated at the Bar that the assessee has filed petitions under "Vivad Se Vishwas Scheme-2020" to settle the aforesaid matters and the said petition has recently been accepted and Form 3 has been issued by the competent authority.

2 ITA No. 29 to 31/JP/2020

DCIT vs. Shri Meghraj Singh

3. The ld. DR is heard who did not raise any specific objection in accepting the said prayer of withdrawal of appeals filed by the Revenue.

4. In view of above, the prayer of the assessee is accepted and the appeals of the Revenue are dismissed as withdrawn.

Order pronounced in the open Court on 22/03/2021.

              Sd/-                                        Sd/-

          ¼ lanhi xkslkbZ ½                           ¼foØe flag ;kno½
        (Sandeep Gosain)                            (Vikram Singh Yadav)
 U;kf;d lnL;@Judicial Member                 ys[kk lnL;@Accountant Member

Tk;iqj@Jaipur
fnukad@Dated:- 22/03/2021.
*Santosh

vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- Shri Meghraj Singh, Jaipur.
2. izR;FkhZ@ The Respondent- DCIT, Central Circle-3, Jaipur.
3. vk;dj vk;qDr@ CIT
4. vk;dj vk;qDr@ CIT(A)
5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.
6. xkMZ QkbZy@ Guard File { ITA No. 29 to 31/JP/2020} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar