Delhi High Court - Orders
Maharashtra Cable Operators ... vs The State Of Maharashtra & Ors on 1 August, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~R-39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10991/2016
MAHARASHTRA CABLE OPERATORS
FOUNDATION & ORS. ..... Petitioners
Through: None.
versus
THE STATE OF MAHARASHTRA & ORS. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 01.08.2022
1. None appears for the petitioner.
2. In the interest of justice, the hearing of the present petition is adjourned.
3. The petition shall continue to remain on Board.
VIBHU BAKHRU, J AMIT MAHAJAN, J AUGUST 1, 2022 RK Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:02.08.2022