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Delhi High Court - Orders

Maharashtra Cable Operators ... vs The State Of Maharashtra & Ors on 1 August, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~R-39
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 10991/2016
                                MAHARASHTRA CABLE OPERATORS
                                FOUNDATION & ORS.                                   ..... Petitioners
                                            Through: None.

                                                   versus

                                THE STATE OF MAHARASHTRA & ORS.                     ..... Respondents
                                              Through:
                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                              ORDER

% 01.08.2022

1. None appears for the petitioner.

2. In the interest of justice, the hearing of the present petition is adjourned.

3. The petition shall continue to remain on Board.

VIBHU BAKHRU, J AMIT MAHAJAN, J AUGUST 1, 2022 RK Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:02.08.2022