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Bombay High Court

Dabhol Power Employees Association vs Ratnagiri Gas And Power Pvt. Ltd on 27 February, 2020

Author: S.C. Gupte

Bench: S.C. Gupte

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5982 OF 2019

 Dabhol Power Employees Association                       ....Petitioner
             V/S
 Ratnagiri Gas And Power Pvt. Ltd.                     ....Respondent

None Present CORAM : S.C. GUPTE, J DATE : 27th February, 2020 P.C. :

Stand over to 13/03/2020,as last chance.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/02/2020 ::: Downloaded on - 28/02/2020 10:09:40 :::