Bombay High Court
Dabhol Power Employees Association vs Ratnagiri Gas And Power Pvt. Ltd on 27 February, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5982 OF 2019
Dabhol Power Employees Association ....Petitioner
V/S
Ratnagiri Gas And Power Pvt. Ltd. ....Respondent
None Present CORAM : S.C. GUPTE, J DATE : 27th February, 2020 P.C. :
Stand over to 13/03/2020,as last chance.
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