Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in The Fiscal Responsibility And Budget Management Act, 2003 12. Application of other laws barred.— The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force.
