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State of Rajasthan - Section

Section 38 in Jagan Nath University, Jaipur Act, 2008

38. University to follow rules, regulations, norms etc. of the regulating bodies.

- Notwithstanding anything contained in this Act, the University shall be bound to comply all the rules, regulations, norms etc. of the regulating bodies and provide all such facilities and assistance to such bodies as are required by them to discharge their duties and carry out their functions.