Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2) in Indian Institute of Teacher Education, Gujarat Act, 2010

(2)to prepare and submit annual report to the State Government on the affairs of the University generally, and in particular on management of the University's resources;