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[Cites 0, Cited by 0] [Section 6B(2)] [Section 6B] [Entire Act]

State of West Bengal - Subsection

Section 6B(2)(a) in The West Bengal Scheduled Castes And Scheduled Tribes (Reservation of Vacancies in Services And Posts) Act, 1976

(a)having territorial jurisdiction in the whole, or any part, of the district, or