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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980

(1)For the purpose of recruitment, to the posts of Stenographers and Tracers, there shall be constituted Selection Committees as follows:
(a)Stenographers: