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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 29(1)(c) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(c)complaints alleging that the practices adopted by the distributor of television channels adversely affects the interest of consumers;