Madras High Court
Thanjai Chezhian vs State Represented By on 10 November, 2017
Author: G. Jayachandran
Bench: G. Jayachandran
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 10.11.2017
Coram:
The Honourable Dr. Justice G. Jayachandran
Crl.O.P.No. 26967 of 2016
Thanjai Chezhian
S/o. Panner Selvam
...Petitioner/Accused No.3
Versus
1. State represented by
Inspector of Police,
Central Bureau of Investigation,
Economic Offences Wing,
Chennai.
2. Mr. P. Senthilkumar
S/o. Shri. P. Palanivel,
CEO-cum-Chairman of
M/s. Palpap Ichinichi Software International Ltd.,
Residing at No.22, 2nd Main Road,
West Shenoy Nagar, Chennai.
3. S. Kalidasan @ H. Jayakumar(A-2)
S/o. Shri. N. Selvam,
4. M/s. Palpap Ichinichi Software International Ltd.,(A-4)
Represented by Chairman,
P. Senthilkumar,
No.3/17, G.S.T Road,
St. Thomas Mount, Chennai.
(Impleaded 2 to 4 respondents as per the order of this Court dated 19.01.2017 in Crl.M.P.No.636 of 2017)
...Respondents/Complainant
This Criminal Original Petition is filed under Section 407 r/w. 482 Cr.P.C. praying to transfer the calendar case in C.C.No.4859 of 2009 pending on the file of the Honourable Additional Chief Metropolitan Magistrate, Egmore at Alikulam, Chennai-03 to any other competent court having jurisdiction.
For Petitioner : Mr. S. Jayakumar
For Respondents : Mr. K. Srinivasan,
Special Public Prosecutor (CBI Cases)
O R D E R
The learned counsel for the petitioner seeks permission of this Court to withdraw this Criminal Original Petition. He has also made an endorsement to that effect in the petition today.
2. In view of the said submission coupled with an endorsement made by the petitioner's counsel, this Criminal Original Petition is dismissed as withdrawn.
10.11.2017 mrr Index : Yes/No To
1. The Additional Chief Metropolitan Magistrate, Egmore at Alikulam, Chennai-03.
2. The Inspector of Police, Central Bureau of Investigation, Economic Offences Wing, Chennai.
3. The Public Prosecutor, High Court, Madras.
Dr. G. Jayachandran, J., mrr Crl.O.P.No.26967 of 2016 10.11.2017