Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Odisha - Subsection Section 39(7) in The Orissa Irrigation Act, 1959 (7)passes, or causes animals or vehicles to pass, in or across any of the works, banks or channels of an irrigation work contrary to rules made under this Act, after such passage has been prohibited;
