Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 5 in The Orissa Grama Rakshi Rules, 1969 5. All beats, included in a police-station, shall be serially numbered. A Grama Rakshi, appointed for a beat, shall have the same serial number as that of the Beat.Chapter-II Eligibility for Appointment or Retention
