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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(9)(c) in Uttarakhand Unaided Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(c)The reception of evidence on affidavits.