Madhya Pradesh High Court
Majeed Khan vs The State Of Madhya Pradesh on 5 October, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-12823-2020 The High Court Of Madhya Pradesh WP-12823-2020 (MAJEED KHAN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 05-10-2020 Heard through Video Conferencing. As prayed by Shri Shubham Bharat, Advocate for the petitioner and not opposed by Shri Swapnil Sohgaura, Panel Lawyer for the State, list this case for analogous hearing with Writ Petition No.12820/2020 in the next week.
(SUJOY PAUL) JUDGE amit Signature Not Verified SAN Digitally signed by AMIT JAIN Date: 2020.10.06 10:36:20 IST