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[Cites 0, Cited by 0] [Section 14F(9)] [Section 14F] [Entire Act]

State of West Bengal - Subsection

Section 14F(9)(a) in West Bengal Land Reforms Rules, 1965.

(a)'Collector' includes an Additional Collector and such other officer in a district as may be appointed as Collector by the State Government for the purpose of any provisions of this rule;