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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Jharkhand - Subsection

Section 31(iii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iii)Where it becomes necessary to use a second ballot box by reason of the first box getting full, the first box shall be closed, sealed and secured as provided in sub-rule (i) before another ballot box is put into use.