Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Tamilnadu - Subsection Section 25(a) in Tamil Nadu Prohibition Act, 1937 (a)appoint an officer to exercise all the powers of a Collector under this Act in all local areas in which it is in fence and to have the control of the administration of the provisions of this Act in such areas ;
