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Bombay Presidency - Section

Section 19 in The Bombay Building for Industrial Undertakings (Control on Erection, Be-erection and Conversion) Rules, 1967

19. Purpose for which building permit is required -

(i)New factory shed, office building
(ii)Extension to existing factory shed, office building and other like structure ...............
(iii)New godown ...........
(iv)Extension to existing godown ...........
(v)Any other structure .............,