Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(6) in Madhya Pradesh Private Security Agencies Rules, 2012

(6)Save as provided in these rules, the fees* paid for he grant of licence shall be non-refundable.