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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(4)(vii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(vii)a provision in regard to such other matters as may have the effect of reducing the financial strain on the University.