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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(4)(ii) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(ii)University other than a private university, an institution of higher education other than a private institution, deemed to be a University under Section 3 of the University Grants Commission Act, 1956 (No. 3 of 1956), or an institution declared to be of national importance by the Parliament by law.