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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tripura - Subsection

Section 24(n) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(n)No employee shall except with the previous sanction of the Board, receive any complimentary or voluntary address or accept any testimonial or attend any meeting or entertainment held in his honour, or in the honour of any other employee :