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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2)(xxvii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(xxvii)the form for submitting claims of benefit sharing and the fees to be accompanied therewith under sub-section (2) of section 26;