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State of Rajasthan - Section

Section 1 in Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995

1. Short title and commencement:

(a)These rules may be called the Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995:
(b)They shall come in to force from the date of their publication in the official Gazetted.