Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 13 in The Ganjam and Boudh (Village Offices Abolition) Act, 1969 13. Application of Limitation Act, 1963. - The provisions of Sections 4, 5, 12 and 14 of the Limitation Act, 1963 (36 of 1963) shall be applicable to the filing of appeals under this Act.
