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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(a) in Transfer of Evacuee Deposits Rules, 1955

(a)Index Register of Displaced Persons. - The names of displaced persons whose deposits are received from Pakistan shall be arranged in the Index Register in Form V in alphabetical order. References to the pages of other registers in which the transactions of the displaced persons are recorded shall be given against the relevant entry in this register.