Delhi High Court - Orders
The Union Of India & Anr vs Paresh Nath Sharma & Anr on 2 December, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~1-45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 64/2018 & CM APPL. 6177-78/2018
THE UNION OF INDIA & ANR ..... Appellants
Through: Mrs. Prema Priyadarshini, Senior
Panel Counsel.
Versus
PARESH NATH SHARMA & ANR ..... Respondents
Through: None
2
+ LPA 130/2018 & CM APPL. 11412-11414/2018
UNION OF INDIA AND ORS ..... Appellants
Through: Mr. Kirtiman Singh, CGSC and Ms.
Vidhi Jain, Advocate.
Versus
HARPREET SINGH CHHABRA AND ANR ..... Respondents
Through: None
3
+ LPA 131/2018 & CM APPL. 11415-11417/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mrs. Prema Priyadarshini, Senior
Panel Counsel.
Versus
HARPREET SINGH BATRA & ORS ..... Respondents
Through: Ms. Prerna Priyadarshini, Advocate
4
+ LPA 132/2018 & CM APPL. 11418-11420/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mrs. Prema Priyadarshini, Senior
Panel Counsel.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 1 of 15
Signing Date:05.12.2022
17:54:14
Versus
GAURAV MARYA ..... Respondent
Through: Ms. Prerna Priyadarshini, Advocate
5
+ LPA 133/2018 & CM APPL. 11421-11423/2018
THE UNION OF INDIA & ANR ..... Appellants
Through: Ms. Shiva Lakshmi, CGSC and
Ms. Srishti Rawat, Advocate.
Versus
KUNWAR VIKRAM SINGH ..... Respondent
Through: None
6
+ LPA 134/2018 & CM APPL. 11424-11426/2018
THE UNION OF INDIA THROUGH
THE SECRETARY & ANR ..... Appellants
Through: Ms. Shiva Lakshmi, CGSC and
Ms. Srishti Rawat, Advocate.
Versus
MS LATIKA DATT ABBOTT & ANR ..... Respondents
Through: Mr. Satvik Issar, Mr. Kaustubh
Prakash, Advocates.
7
+ LPA 135/2018 & CM APPLs. 11427-11429/2018 & 17100/2022
UNION OF INDIA & ORS ..... Appellants
Through: Mr. Kirtiman Singh, CGSC and Ms.
Vidhi Jain, Advocate.
Versus
UDAYAN BOSE ..... Respondent
Through: Mr Satvik Issar, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 2 of 15
Signing Date:05.12.2022
17:54:14
8
+ LPA 136/2018 & CM APPL. 11430-11432/2018
UNION OF INDIA AND ORS ..... Appellants
Through: Mr. Kirtiman Singh, CGSC and Ms.
Vidhi Jain, Advocate.
Versus
GAUTAM KHURANA AND ORS .... Respondents
Through: Dr. Chandra Shekhar, Mr. Sayyam
Maheshwari, Advocates for R-1.
9
+ LPA 137/2018 & CM APPL. 11433-11435/2018
UNION OF INDIA & ORS ..... Appellants
Through: Mr. Kirtiman Singh, CGSC and Ms.
Vidhi Jain, Advocate.
Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Versus
SANDEEP SINGH & ANR ..... Respondents
Through: Mr. Tanveer Ahmed Ansari,
Advocate
10
+ LPA 138/2018 & CM APPL. 11436-11438/2018
UNION OF INDIA AND ORS ..... Appellants
Through: Mr. Kirtiman Singh, CGSC and Ms.
Vidhi Jain, Advocate.
Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Versus
SAMIRAN GUPTA AND ANR ..... Respondents
Through: None
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 3 of 15
Signing Date:05.12.2022
17:54:14
11
+ LPA 139/2018 & CM APPL. 11439-11441/2018
UNION OF INIDA & ORS ..... Appellants
Through: Mr. Kirtiman Singh, CGSC and Ms.
Vidhi Jain, Advocate.
Versus
AJAY SINGH & ORS ..... Respondents
Through: Mr. S.P. Singh Chawla, Advocate
12
+ LPA 140/2018 & CM APPL. 11442-11444/2018
UNION OF INDIA & ANR ..... Appellants
Through: Ms. Shiva Lakshmi, CGSC.
Versus
HARI MOHAN GUPTA & ORS ..... Respondents
Through: None
13
+ LPA 141/2018 & CM APPL. 11445-11447/2018
UNION OF INDIA & ORS .....Appellants
Through: Mr. Kirtiman Singh, CGSC and Ms.
Vidhi Jain, Advocate.
Versus
JAI S PATHAK ..... Respondent
Through: None
14
+ LPA 142/2018 & CM APPL. 11448-11450/2018
UNION OF INDIA THROUGH THE SECRETARY & ANR
..... Appellants
Through: Ms. Shiva Lakshmi, CGSC.
Versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 4 of 15
Signing Date:05.12.2022
17:54:14
NAIVEDYA SHARMA & ORS ..... Respondents
Through: None
15
+ LPA 143/2018 & CM APPL. 11451-11453/2018
UNION OF INDIA THR THE SECRETARY & ANR..... Appellants
Through: Ms. Shiva Lakshmi, CGSC.
Versus
PRADEEP JAIN ..... Respondent
Through: None
16
+ LPA 144/2018 & CM APPL. 11454-11456/2018
UNION OF INDIA & ORS ..... Appellants
Through: Mr. Kirtiman Singh, CGSC and Ms.
Vidhi Jain, Advocate.
Versus
SANJEEV KUMAR ASTHANA & ORS ..... Respondents
Through: None
17
+ LPA 145/2018 & CM APPL. 11457-11459/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mrs. Prema Priyadarshini, Senior
Panel Counsel.
Versus
ARVIND RAJNISH VOHRA ..... Respondent
Through: Ms. Prerna Priyadarshini, Advocate
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 5 of 15
Signing Date:05.12.2022
17:54:14
18
+ LPA 146/2018 & CM APPL. 11460-11462/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mrs. Prema Priyadarshini, Senior
Panel Counsel.
Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Versus
PRADEEP ARORA & ORS ..... Respondents
Through: Ms. Prerna Priyadarshini, Advocate
19
+ LPA 147/2018 & CM APPL. 11463-11465/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mrs. Prema Priyadarshini, Senior
Panel Counsel.
Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Versus
JEET NABHA KHEMKA & ANR ..... Respondents
Through: Ms. Prerna Priyadarshini, Advocate
20
+ LPA 148/2018 & CM APPL. 11466-11468/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Ms. Shiva Lakshmi, CGSC.
Versus
LATIKA DATT ABBOTT & ORS ..... Respondents
Through: Mr. Satvik Issar, Mr. Kaustubh
Prakash, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 6 of 15
Signing Date:05.12.2022
17:54:14
21
+ LPA 149/2018 & CM APPL. 11469-11471/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mrs. Prema Priyadarshini, Senior
Panel Counsel.
Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Versus
PRADEEP KUMAR GARG & ANR ..... Respondents
Through: Ms. Prerna Priyadarshini, Advocate
22
+ LPA 150/2018 & CM APPL. 11472-11474/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Ms. Shiva Lakshmi, CGSC.
Versus
SUKHDEEP BHOGAL & ANR ..... Respondents
Through: None
23
+ LPA 151/2018 & CM APPL. 11475-11477/2018
UNION OF INDIA AND ORS ..... Appellants
Through: Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Versus
SANJEEV KUMAR ASTHANA AND ANR ..... Respondents
Through: Ms. Prerna Priyadarshini, Advocate
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 7 of 15
Signing Date:05.12.2022
17:54:14
24
+ LPA 152/2018 & CM APPL. 11478-11480/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mrs. Prema Priyadarshini, Senior
Panel Counsel.
Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Versus
RAJIV KUMAR & ANR ..... Respondents
Through: Mr. Siddharth Nath and
Ms.Khushboo Hora, Advocate for R-
1 & 2.
Ms. Prerna Priyadarshini, Advocate
25
+ LPA 153/2018 & CM APPL. 11481-11483/2018
UNION OF INDIA & ORS ..... Appellants
Through: Mr. Kirtiman Singh, CGSC and Ms.
Vidhi Jain, Advocate.
Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Versus
MANOJ KUMAR RAY ..... Respondent
Through: None
26
+ LPA 154/2018 & CM APPL. 11484-11486/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Ms. Shiva Lakshmi, CGSC.
Versus
JILE SINGH & ORS ..... Respondents
Through: None
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 8 of 15
Signing Date:05.12.2022
17:54:14
27
+ LPA 155/2018 & CM APPL. 11487-11489/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Versus
SANJIV GUPTA & ANR ..... Respondents
Through: Ms. Prerna Priyadarshini, Advocate
28
+ LPA 156/2018 & CM APPL. 11490-11492/2018
THE UNION OF INDIA THROUGH THE SECRETARY & ANR
..... Appellants
Through: Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Ms. Shiva Lakshmi, CGSC.
Versus
RAMAN NANDA ..... Respondent
Through: None
29
+ LPA 157/2018 & CM APPL. 11493-11495/2018
UNION OF INDIA & ORS ..... Appellants
Through: Mr. Kirtiman Singh, CGSC and Ms.
Vidhi Jain, Advocate.
Mr. Vikram Jetly, CGSC alongwith
Ms. Shreya Jetly, Advocate.
Versus
RAJESH BHATEJA & ANR ..... Respondents
Through: None
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 9 of 15
Signing Date:05.12.2022
17:54:14
30
+ LPA 168/2018 & CM APPL. 12541-12542/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
RAHUL AGGARWAL & ORS ..... Respondents
Through: None
31
+ LPA 170/2018 & CM APPL. 12548-12549/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
TILOKCHAND MANAKLAL KOTHARI & ORS..... Respondents
Through: None
32
+ LPA 171/2018 & CM APPL. 12551-12552/2018
UNION OF INIDA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
MAHAVIR PRASAD JAIN & ORS ..... Respondents
Through: None
33
+ LPA 172/2018 & CM APPL. 12554-12555/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 10 of 15
Signing Date:05.12.2022
17:54:14
Versus
ROHAN GUPTA & ORS ..... Respondents
Through: Mr. Awnish Kumar, Advocate.
34
+ LPA 174/2018 & CM APPL. 12563-12564/2018 & CM APPL.
12572/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
PARMOD KUMAR MISHRA & ORS ..... Respondents
Through: Mr Ripu Daman Bhardwaj, CGSC for
UOI.
35
+ LPA 175/2018 & CM APPL. 12566-12567/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
PURNIMA GUPTA & ORS ..... Respondents
Through: None
36
+ LPA 176/2018 & CM APPL. 12569-12570/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 11 of 15
Signing Date:05.12.2022
17:54:14
SHIVLAL GOYAL ..... Respondent
Through: None
37
+ LPA 184/2018 & CM APPL. 13681-13683/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
RAJESH VARMA & ORS ..... Respondents
Through: None
38
+ LPA 188/2018 & CM APPL. 13921-13923/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
BHARAT SHARMA & ORS ..... Respondents
Through: None
39
+ LPA 189/2018 & CM APPL. 13927-13929/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
MANMOHINDER PAL SINGH & ORS ..... Respondents
Through: None
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 12 of 15
Signing Date:05.12.2022
17:54:14
40
+ LPA 190/2018 & CM APPL. 13935-13937/2018
UNION OF INDIA & ORS ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
AKSHAY TIWARI ..... Respondent
Through: None
41
+ LPA 192/2018 & CM APPL. 13953-13955/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
SURAJ SINGH ..... Respondent
Through: None
42
+ LPA 193/2018 & CM APPL. 14079-14081/2018
UNION OF INDIA & ORS ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
ROHNI AGGARWAL & ANR. .... Respondents
Through: None
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 13 of 15
Signing Date:05.12.2022
17:54:14
43
+ LPA 194/2018 & CM APPL. 14085-14087/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
PRADEEP GOEL & ANR ..... Respondents
Through: Mr. Uday Pratap Singh, Advocate
44
+ LPA 195/2018 & CM APPL. 14089-14091/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
SYED MUZAFFAR ALI KHAN & ORS ..... Respondents
Through: Mr. Rohit Chaudhary, Advocate for
R-1 & 2.
45
+ LPA 196/2018 & CM APPL. 14094-14096/2018
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Ripu Daman Bhardwaj, CGSC
and Mr. Kushagra Kumar, Advocate.
Versus
MANISH CHADHA & ANR ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 14 of 15
Signing Date:05.12.2022
17:54:14
ORDER
% 02.12.2022 Learned counsel for the respondents pray for some time to obtain instructions, list on 16th January, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J DECEMBER 02, 2022 AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 15 of 15 Signing Date:05.12.2022 17:54:14