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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(3)Pending. - The disposal of the appeal, the Secretary may direct that the order refusing to renew the registration shall not make effect until the appeal is disposed off.