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State of Maharashtra - Section

Section 134 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

134. Physical fitness certificate and production of evidence as to good character.

- Subject to such other statutes as may be made providing for medical examination and good character of candidates to be appointed to the [said] [This word was added by Corrigendum No. AGU. 2388/CR-16/19-A, dated 22.8.1990.] posts, appointment to any of the posts in the University Services "shall be subject to the production of -
(a)medical certificate of health in the form prescribed by an appointing authority ;
(b)such evidence of good character as the appointing authority may require in that behalf.