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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(d) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(d)The Commissioner for Departmental Enquiries or any other person nominated by the Central Vigilance Commission shall submit his report to the Competent Authority.