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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(B) in Punjab Urban Planning and Development Building Rules, 2018

(B)Other controls for Industrial Buildings. - (i) For industrial plots more than 1000 sq.m, 10% of the total plot area shall be reserved as amenity open space. When such amenity open space exceeds 1500 sq.m, the excess area could be utilized for construction of buildings for banks, canteen, welfare centre and such other common purposes.
(ii)Upto 15 percent of the total covered area in industrial buildings shall be permissible for the housing of staff or workers.
(iii)*Unlimited F.A.R shall be subject to fulfilment of building controls such as ground coverage, setback around building, parking norms, light and ventilation, height, fire and structural safety.