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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Sikkim - Subsection

Section 58(1)(k) in Sikkim Urban and Regional Planning and Development Act, 1998

(k)Construction and maintenance of rest houses, night shelter, infirmaries, homes for destitutes, children, disabled, handicapped, senior citizens, etc.;