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[Cites 0, Cited by 1] [Section 12(2)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2)(b) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(b)[Omitted by section 2 of the Hindu Religious and Charitable Endowments Act, 2006, (Tamil Nadu Act 1 of2006).]