Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act] Union of India - Subsection Section 39(2)(k) in The Company Secretaries Act, 1980 (k)the maintenance of libraries and publication of books and periodicals relating to management of companies and allied subjects, as required by clause (f) of section 15A;