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Himachal Pradesh High Court

Naresh Kumar vs . Hrtc & Anr. on 27 May, 2022

Bench: Sabina, Satyen Vaidya

.

Naresh Kumar Vs. HRTC & anr.

CWP No. 2569 of 2022 27.05.2022 Present: Mr. Vishwa Bhushan, Advocate for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.

Learned counsel for the petitioner seeks more time to file rejoinder.

List again on 27.09.2022.

( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge 27th May, 2022 (sushma) ::: Downloaded on - 27/05/2022 20:15:28 :::CIS