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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Odisha - Subsection

Section 98(2) in The Orissa Municipal Corporation Act, 2003

(2)The powers conferred by Sub-section (1) shall not be exercised so as to prevent any elector who is otherwise entitled to cast his vote at polling station from having an opportunity of voting at the polling station.